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State of Rajasthan - Section

Section 6 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013

6. Modern Office Management

(ii)These rules shall not apply to the Teachers of Government Non-Engineering Polytechnic Colleges who are not possessing the requisite qualifications as prescribed in AICTE Regulation 2010. Pay to such Teachers shall be admissible under Rajasthan Civil Services (Revised Pay) Rules, 2008 to existing Teachers as well as to the Teachers appointed on or after 1.1.2006 to the date of issue of this Notification.