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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Jharkhand - Subsection

Section 131(ii) in Bihar Education Code, 1961

(ii)Lady Social Education Organisers should have a proper understanding of "Planning for the family". She should be able to advise the ladies of her area regarding the value of small savings, kitchen garden, home-washing, storage of food stuff, economy at festivals, as also on occasions of birth, marriage and death.