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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(5)(c) in The Rajasthan Co-Operative Service Rules, 1954

(c)The procedure prescribed in the preceding rules for selection to the post shall, so far as may be, be followed in preparing the above mentioned lists.