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[Cites 0, Cited by 0] [Section 67A(1)] [Section 67A] [Entire Act]

State of Goa - Subsection

Section 67A(1)(b) in The Goa Co-operative Societies Act, 2001

(b)the term of the Board of Directors of any society or of any of it's members has expired or for any other reason election is held and there is a failure to elect all or any of the Directors required to fill the vacancies;