Bombay High Court
Captive Power Producers Association ... vs Maharashtra Electricity Regulation ... on 1 August, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 269 OF 2019
Captive Power Producers Association And Anr ....PETITIONER
V/S
Maharashtra Electricity Regulation Commission
....RESPONDENT
And Anr WITH WRIT PETITION NO. 2513 OF 2021 Captive Power Producers Association And Anr ....PETITIONER V/S Maharashtra Electricity Regulatory Commission ....RESPONDENT And Anr CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 1st August, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/09/2022 for hearing. Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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