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Chattisgarh High Court

Arun Kumar Dubey vs Indira Barbudhe 6 Cr/157/2017 Devdutt ... on 25 February, 2019

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet


                                       CR No. 119 of 2017

                        Arun Kumar Dubey Versus Indira Barbudhe & Ors.

SB
Hon'ble Shri Justice Sanjay K. Agrawal




       25.02.2019            Mr. Amit Kumar Sahu, counsel for the applicant.

                             Mr. H.B. Agrawal, Senior Advocate along with Mrs. Prabha
                      Sharma, counsel for the respondents.

Heard on I.A. No. 01/2017, application for condonation of delay in filing the revision.

On due consideration, application is allowed and delay in filing the revision is condoned.

List the matter for admission in the week after next.

Sd/-

(Sanjay K. Agrawal) Judge Harneet