Chattisgarh High Court
Arun Kumar Dubey vs Indira Barbudhe 6 Cr/157/2017 Devdutt ... on 25 February, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CR No. 119 of 2017
Arun Kumar Dubey Versus Indira Barbudhe & Ors.
SB
Hon'ble Shri Justice Sanjay K. Agrawal
25.02.2019 Mr. Amit Kumar Sahu, counsel for the applicant.
Mr. H.B. Agrawal, Senior Advocate along with Mrs. Prabha
Sharma, counsel for the respondents.
Heard on I.A. No. 01/2017, application for condonation of delay in filing the revision.
On due consideration, application is allowed and delay in filing the revision is condoned.
List the matter for admission in the week after next.
Sd/-
(Sanjay K. Agrawal) Judge Harneet