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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1)(j) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(j)the regulation of the sale of stamps to be used under this Act, the persons by whom alone such stamps may be sold and the duties and remuneration of such persons: