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State of Uttar Pradesh - Section

Section 250 in Rules under the United Provinces Excise Act, 1910

250. Travelling allowance bills register.

- A travelling allowance bill register as required under G. O. No. 3782/X, dated September 28, 1923, should be maintained to guard against double payments and the acquittance roll register should be maintained in the prescribed form (Provincial Form 139).