Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 42(1)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(1)(a) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(a)against a conviction by a Labour Court, by the person convicted;