Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Chemical Weapons Convention Rules, 2016

(1)The Authority, for the purposes of submission of various declarations to the Organization, as obligated under the Convention, shall have the powers to call for any information pertaining to the Act from any person or agency which, in its opinion, is likely to have the information.