Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act] State of Tripura - Subsection Section 35(4)(i) in Tripura Sales Tax Act, 1976 (i)enter and search any building or place where he has reason to suspect that books of accounts and other documents or the sale-proceeds are kept ;