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[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

State of Gujarat - Subsection

Section 34A(1)(iii) in The Gujarat Agricultural Produce Markets Act, 1963

(iii)three members to be elected from amongst themselves by representatives consisting of one member each of a Market Committee to be determined from amongst such of its members who are traders by a resolution passed by such market's Committee;