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State of Uttarakhand - Section

Section 70 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

70. Delegation of powers.

- Subject to the provisions of this Act, the Board may, by general or special order, delegate, either unconditionally or subject to such conditions as may be specified in the order, to the Managing Director or any other officer of the Board, such of its powers and duties under this Act, as it may deem fit.