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State of Rajasthan - Section

Section 6 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

6. Statement of Accounts.

- The accounts of the Fund shall be made up yearly as on the 31st March and an audited statement of the accounts will be submitted to a meeting of the Committee to be held not later than 31st August every year and a copy of such statement shall be made available to the subscribers as soon as may be after such meeting.