Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(4)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)In the absence of such bye-laws, the society may elect members to its committee from among all the members of the society.]