Madhya Pradesh High Court
Dilip Singh vs Shri Dilip Kumar Collector on 31 October, 2017
THE HIGH COURT OF MADHYA PRADESH CONC-ZO58-2017 (DILIP SINGH Vs SHRI DILIP KUMAR COLLECTOR) 1 Jabalpur, Dated : 31-10-2017 Shri Ravendra Shukla, learned counsel for the petitioner. Issue notice to the respondent on payment of
process-fee by both the modes within seven days, returnable within four weeks. (VIVEK AGARWAL) JUDGE @PK