Supreme Court - Daily Orders
Sulzer Pumps India Private Limited vs Maheshwar Dinkar Kocharekar on 6 March, 2024
ITEM NO.37 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 19670/2023
SULZER PUMPS INDIA PRIVATE LIMITED & ORS. Petitioner(s)
VERSUS
MAHESHWAR DINKAR KOCHAREKAR & ORS. Respondent(s)
Date : 06-03-2024 This petition was called on for hearing today.
For Petitioner(s) Mr. Dillip Kumar Nayak,Adv.
Mrs. Sumita Ray, AOR
For Respondent(s)
Mr. Shakti Vardhan, Adv.
Ms. Amiy Shukla, AOR
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the counter affidavit filed by the learned counsel for respondent Nos. 1 to 6 is defective.
Ld. Counsel seeks and is granted one week’s time to cure the defects.
List again on 1.5.2024.
PRADIP Y. LADEKAR Registrar MG Digitally signed by Pradip Pradip Yeshwantrao Yeshwantrao Ladekar Date: 2024.03.07 Ladekar 12:13:57 +0530