Securities And Exchange Board Of India - Subsection
Section 123(7) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018
(7)Copy of the offer documents shall also be filed with the Board and the stock exchanges through the lead manager(s) simultaneously while [filing] [Substituted 'registering' by Notification No. SEBI/LAD-NRO/GN/2020/1, dated 1.1.2020 (w.e.f. 11.9.2018).] the offer documents with Registrar of Companies.