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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(i) in The Mizoram Excise Act, 1973

(i)prescribing the manner of fixing the fees payable in respect of any privilege or of licence, or in respect of the storing of any intoxicant;