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State of Jharkhand - Section

Section 8 in Rules of the Rural Institute (Birauli) Society

8.

The Society shall function notwithstanding that any person, who is entitled to be a member by reason of his office, is not a member of the Society for the time being and notwithstanding any other vacancy in its body, whether by the non-appointment or otherwise, and no act or proceeding of the Society, shall be, invalidated merely by the reason of the happening of any of the above events or of the any defect in the appointment of any of its members.Officers and Authorities of the Society