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State of Goa - Section

Section 14 in The First Statutes of Indian Institute of Technology Goa, 2017

14. Deans.

(1)The Board shall appoint Dean(s), from among the faculty members of the Institute, for performing such duties and functions and on such terms and conditions as the Board may decide from time to time.
(2)The Deans shall be paid such allowances and provided such facilities as may be approved by the Board from time to time.