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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(xv) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(xv)There shall be a minimum of 20 chemical, balances, vacuum pump, 2 single pan analytical balances with associated equipments and instruments, fully installed in the room adjacent to the laboratory.