Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(1) in Kerala Municipality Building Rules, 1999

(1)The Provisions in this rule shall apply to storage or warehousing occupancy buildings with area exceeding 300 sq. metres.