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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Salt Cess Act, 1953

(b)meeting the cost of measures taken in connection with the manufacture, supply and distribution of salt by Union agencies and the regulation and control of the manufacture, supply and distribution of salt by other agencies; and in particular, measures for--
(i)the establishment and maintenance of research stations and model salt farms;
(ii)the establishment, maintenance and expansion of salt factories;
(iii)fixing the grades of salt;
(iv)promoting and encouraging co-operative effort among manufacturers of salt; and
(v)promoting the welfare of labour employed in the salt industry.