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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(6) in The Gujarat Ayurved University Act, 2021

(6)“Ayurvedic system of medicine” means the Ashtang Ayurvedic system of Medicine including Nisargopachar system, whether supplemented or not bysuch modern advances as are consistent with the fundamental principles of Ayurved and as the University may from time to time prescribe;