Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 17 in The Orissa Secretariat Service Rules, 1980

17. Other conditions of service.

- The conditions of the members of the service in regard to matters not covered by these rules shall be the same as are or as may from time to time be applicable generally to other State Service Officers of similar rank.