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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Kerala - Subsection

Section 198(2)(d) in Kerala Factories Rules, 1957

(d)place across or inside any vessel to which rule 188 applies any plank or gangway which does not comply with that rule or make use of any such plank or gangway while in such position.