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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(e) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(e)Whenever there is diminution in the supply of water in the Irrigation system due to any natural or seasonal causes and thereby so long as it is necessary to do so;