Supreme Court - Daily Orders
Uttar Pradesh Power Corporation ... vs Uttar Pradesh Electricity Regulatory ... on 28 October, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.7 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9875-9876/2025
UTTAR PRADESH POWER CORPORATION LIMITED Appellant(s)
VERSUS
UTTAR PRADESH ELECTRICITY
REGULATORY COMMISSION & ORS. Respondent(s)
IA No. 177286/2025 - STAY APPLICATION
Date : 28-10-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s) : Mr. Cs Vaidyanathan, Sr. Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Nitish Gupta, Adv.
Mr. Tushar Srivastava, Adv.
Ms. Varnika Tyagi, Adv.
Mr. Manav Saluja, Adv.
Ms. Sukanya Lal, AOR
For Respondent(s) :Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Shri Venkatesh, Adv.
Ms. Kanika Chugh, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mr. Suhael Buttan, Adv.
Mr. Vineet Kumar, Adv.
Mr. Nikunj Bhatnagar, Adv.
Mr. Nitin Saluja, AOR
Mr. Yash Johri, Adv.
Ms. Raksha Agrawal, Adv.
Mr. Harshvardhan Sharma, Adv.
Mr. Abhishek Thakur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.10.28 Liberty is granted to the petitioner to mention the stay 17:52:58 IST Reason: application as and when re-determination is completed by the Uttar 1 of 2 Pradesh Electricity Regulatory Commission (UPERC).
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) ASSTT. REGISTRAR(NSH) 2 of 2