Bombay High Court
Akhil Bhartiya Mathadi Transport And ... vs The Goods Transport Labour Board And Ors on 15 June, 2023
Author: Sandeep V. Marne
Bench: Nitin Jamdar, Sandeep V. Marne
50-WP.1331.2023
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1331 OF 2023
Akhil Bharatiya Mathadi Transport }
and General Kamgar Union & Anr. } Petitioners
versus
The Goods Transport Labour Board }
& Ors. } Respondents
Mr. M. S. Topkar i/b. Ms. Pavitra Manesh for the
Petitioners.
Mr. Rahul Oak for Respondent No. 1.
Mr. Suresh Pakale, Senior Advocate with Mr. Nilesh
Desai i/b. Mr. S. M. Katkar for respondent no. 2.
CORAM: NITIN JAMDAR, ACTING CJ. &
SANDEEP V. MARNE, J.
DATE: 15 JUNE 2023 P.C.:
. The learned counsel for Respondent-Mathadi Board requests for time to file reply.
2. Stand over to 14 July 2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1 ::: Uploaded on - 19/06/2023 ::: Downloaded on - 19/06/2023 21:45:58 :::