Allahabad High Court
B.K.Pandey vs State Of U.P. And Others on 5 July, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 6 Case :- SERVICE SINGLE No. - 6000 of 1989 Petitioner :- B.K.Pandey Respondent :- State Of U.P. And Others Petitioner Counsel :- Sri D.S.Chaubey,Satish Sharma Respondent Counsel :- C.S.C. Hon'ble Shabihul Hasnain J.
Case called out.
None appears to press the petition. The petition is dismissed for want of prosecution. Interim order, if any, stands Vacated. Order Date :- 5.7.2010 RKM.