Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 408] [Entire Act] Nagpur Province - Subsection Section 408(a) in The City of Nagpur Corporation Act, 1948 (a)the Corporation is not competent to perform the duties assigned to it, by or under this Act, or any other law for the time being in force; or
