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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(4)(a) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(a)The Finance Officer shall exercise general supervision over the funds of the University and shall advice the University as regards its financial policy; and