Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 52 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

52. Fumigated spaces.

- Before dock workers are permitted to work in a confined space which has been fumigated, the space shall be certified safe by the authority responsible for Fumigation.Miscellaneous