Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(e) in The Delhi Sikh Gurdwaras Act, 1971 (e)"Director Gurdwara Elections" means the Director Gurdwara Elections appointed by the Central Government under section 13;
