Section 5 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
5. Constitution of the service.
- The service shall consist of:-(a)All persons holding substantively, the posts specified in the Schedules on the date of commencement of these Rules;(b)All persons recruited to the posts included in the service before the commencement of these Rules; and(c)All persons recruited by any of the methods laid down in Rule 6 of these Rules to the service except persons appointed on urgent temporary basis under Rule 32 of these Rules.Part-III Recruitment
