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State of Madhya Pradesh - Section

Section 5 in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998

5. Administrative Report.

- The administrative report shall contain the following information's, namely :-
(1)Statement of vacancies of members of Gram Panchayat, in Form-9.
(2)Statement of meeting of Gram Sabha, Gram Panchayat and Standing Committees in Form-10.
(3)Statement showing the position of staff in Form-11.
(4)Statement showing targets achieved under the annual plan in Form-12.
(5)Statement showing peoples co-partnership in Form-13.