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Chattisgarh High Court

State Of Chhattisgarh vs Santosh Gupta 8 Crmp/1254/2018 ... on 4 September, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                               Criminal Misc. Petition No.1801 of 2018
                             State of Chhattisgarh Versus Santosh Gupta
    01
04.9.2018

Shri Ramakant Pandey, Panel Lawyer for the State/petitioner.

The matter is listed for orders on default. Learned counsel for the State prays for and is granted four weeks time to remove the default.

List the matter thereafter.

Sd/-

(Ram Prasanna Sharma) Judge Bini