Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Arunachal Pradesh - Subsection Section 8(2) in Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003 (2)"Local Authority" means the Zila Parishad, Anchal Samiti and teh Gram Panchayat.
