Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(ii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(ii)Candidates joining courses shall execute a bond a non-judicial stamp paper of value of Rs. 100/- in the form specified in Annexure-I to complete the prescribed period of training or in default to pay Rs. 10,000/- or an amount as may be prescribed by N .T. R. University of Health Sciences, Vijayawada and refund the stipend received up to that date to Government.