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Allahabad High Court

Narendra Giri, Mahant Of Bade Hanuman Ji ... vs Union Of India And Others on 25 January, 2010

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36

Case :- WRIT - C No. - 65211 of 2009

Petitioner :- Narendra Giri, Mahant Of Bade Hanuman Ji Temple
Respondent :- Union Of India And Others
Petitioner Counsel :- Nisheeth Yadav,C.B. Yadav
Respondent Counsel :- A.S.G.I.,Prashant Mathur,Vinod Kumar Shukla

Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J. No counter-affidavit has been filed as yet. The writ petition stands admitted. As prayed three weeks' further time is granted to file counter-affidavit. List thereafter.

Order Date :- 25.1.2010 Zh