Allahabad High Court
Narendra Giri, Mahant Of Bade Hanuman Ji ... vs Union Of India And Others on 25 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 65211 of 2009 Petitioner :- Narendra Giri, Mahant Of Bade Hanuman Ji Temple Respondent :- Union Of India And Others Petitioner Counsel :- Nisheeth Yadav,C.B. Yadav Respondent Counsel :- A.S.G.I.,Prashant Mathur,Vinod Kumar Shukla Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J. No counter-affidavit has been filed as yet. The writ petition stands admitted. As prayed three weeks' further time is granted to file counter-affidavit. List thereafter.
Order Date :- 25.1.2010 Zh