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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in Ajmer Development Authority Act, 2013

(1)All Functional Boards constituted under this Chapter shall meet at such place and at such time as may be determined by its Chairman and shall observe such rules of procedure in regard to the transaction of business at its meeting as may be determined by regulations.