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Bombay High Court

Ramani Suchit Malushte vs Union Of India Thr. Ministry Of Finance , ... on 5 August, 2022

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9331 OF 2022

 Ramani Suchit Malushte                                ....PETITIONER
            V/S
 Union Of India Thr. Ministry Of Finance ,           ....RESPONDENT

Department Of Revenue And Ors.

Mr. Ishaan Patkar a/w Mr. Yash Dhond & Ms. Chaitali Raul i/b Mr. Lilesh Parshuram Sawant for Petitioner Smt. S.D. Vyas GP 'B' PNL Counsel for State, Mr. J.B. Mishra a/w Mr. Ram Ochani for Respondent no. 4 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE SHRI A. S. DOCTOR, JJ DATE : 5th August, 2022 P.C. :

S. O. to 17/08/2022 .
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