Madhya Pradesh High Court
Baliram vs The State Of Madhya Pradesh on 24 March, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1379 of 2022 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-03-2023 None for the parties.
As the advocates are abstaining from the work due to call made by State Bar Council, the case is adjourned.
List after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 3/25/2023 10:40:43 AM