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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15B(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)With effect from such date as the State Government may, by notification, appoint in this behalf, there shall be constituted the State University Service for the purpose of providing officers to all the Universities in the State. The State University Service shall consist of the cadre of Registrars and such cadres of other officer concerned under clause (vi) of Section 11 as the State Government may, by notification specify.