Bombay High Court
Devendraprasad Jagannath Singh vs St. Ulai High School Through Principal ... on 9 February, 2024
Author: Gauri Godse
Bench: Gauri Godse
Digitally
signed by
VARSHA
VARSHA VIJAY
VIJAY RAJGURU
RAJGURU Date:
2024.02.15
14:20:53
+0530
41-wp-1536-2021.doc
varsha IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1536 OF 2021
Devendraprasad Jagannathsingh ... Petitioner
vs.
St. Ulai High School through Principal and Ors ... Respondents
Mr. Mayuresh Surendra Lagu, for Petitioner.
Mr. S.L. Babar, AGP for State.
CORAM : GAURI GODSE, J.
DATED : 9th FEBRUARY, 2024 P.C. :-
1. Issue notice to respondents returnable on 15th March 2024.
Learned APP waives notice on behalf of the respondent No.3. In addition to Court notice, petitioner to serve the unserved respondents, by private notice and file affidavit of service before the next date.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 26/02/2024 07:31:39 :::