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Bombay High Court

Devendraprasad Jagannath Singh vs St. Ulai High School Through Principal ... on 9 February, 2024

Author: Gauri Godse

Bench: Gauri Godse

        Digitally
        signed by
        VARSHA
VARSHA VIJAY
VIJAY   RAJGURU
RAJGURU Date:
        2024.02.15
        14:20:53
        +0530




                                                                                41-wp-1536-2021.doc




     varsha                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
                                            WRIT PETITION NO. 1536 OF 2021


                      Devendraprasad Jagannathsingh                             ... Petitioner
                                     vs.
                      St. Ulai High School through Principal and Ors ... Respondents


                      Mr. Mayuresh Surendra Lagu, for Petitioner.
                      Mr. S.L. Babar, AGP for State.
                                                        CORAM : GAURI GODSE, J.

DATED : 9th FEBRUARY, 2024 P.C. :-

1. Issue notice to respondents returnable on 15th March 2024.

Learned APP waives notice on behalf of the respondent No.3. In addition to Court notice, petitioner to serve the unserved respondents, by private notice and file affidavit of service before the next date.

(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 15/02/2024 ::: Downloaded on - 26/02/2024 07:31:39 :::