Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Jharkhand - Subsection Section 14(1)(a) in Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018 (a)has failed to discharge any duty imposed upon him by or under this Act, the Statutes, the Ordinances, or