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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(3)A person associated with the Commission for the purpose of these rules shall be paid a sitting fee of Rs. 1000/- (Rupees One thousand only) per day and traveling allowance at the rates admissible and applicable to Class-I Officer of the State Government.