Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(4) in Motor Vehicles Act, 1939 (4)[ A certificate of fitness issued under this Act shall, while it remains effective, be valid throughout India.] [Substituted by Act 25 of 1968, section 2 (2) and Schedule (w.e.f. 15-8-1968).]
