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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(5) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(5)The person inspecting the records shall not in any manner cause dislocation, mutilation, tampering or damage to records in the course of inspection.